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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Gandhi Pathagar Rules, 1994

(3)The Committee shall meet from time to time to review the functioning of the Gandhi Pathagar and to take remedial action wherever necessary. The Chairman, and in his absence the Vice-Chairman, shall preside at the meetings. The presence of four members shall constitute the quorum.