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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2)(i) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(i)One copy of Forms 1-A and 1-B duly filled up in all respects with office seal affixed in all pages;