Section 22 in The Lovely Professional University Act, 2005

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(1)The Finance Committee shall consist of the following persons, namely :-

(a)	the Chancellor or his nominee;	..	Chairman
(b)	the Vice-Chancellor;	..	Member
(c)	one Dean or Director of the University; and	..	Member
(d)	two members of the Trust, to be nominated by the Trust.	..	Members

(2)The Finance Officer shall be the Member-Secretary of the Finance Committee.

(3)The Finance Committee shall advise the University on the financial matters as and when required.

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