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[Section 22]
[Entire Act]
State of Punjab - Subsection
Section 22(1) in The Lovely Professional University Act, 2005
| (a) | the Chancellor or his nominee; | .. | Chairman |
| (b) | the Vice-Chancellor; | .. | Member |
| (c) | one Dean or Director of the University; and | .. | Member |
| (d) | two members of the Trust, to be nominated by the Trust. | .. | Members |