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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)on each platform, there shall be an emergency stop plunger and in the Station Control Room, a switch for each platform which when operated shall cause any approaching train to stop before it enters the platform. Any train entering or leaving or stationary in the platform shall experience an irrevocable emergency brake Duplication.