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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxx) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxx)"liquefiable gas" means any gas that may be liquefied by pressure above at -100 C, but will be completely vaporised when in equilibrium with normal atmospheric pressure (760 mm Hg) at 300 C;