Section 16 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960
16.
The Travelling Allowance of a Member will be regulated by the Rules in force applicable to Government servants of the first grade :Provided that -(i)the Chairman shall be entitled to draw halting allowance at the rate of Rs. 10 and a Member other than the Chairman shall be entitled to draw halting allowance at the rate of Rs. 7.50; and(ii)if he was not at the date of his appointment in the service of the Government of India or of a State, a Member shall be entitled to draw, for the journey to join his post, travelling allowance as for a journey on transfer.Section 4 (Other conditions of service)
