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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(k) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(k)If a consumer tampers the meter or metering equipments and misutilises the facilities provided to him for purpose of power supply and resists the replacement of old or defective meters by the Engineer, the Engineer may disconnect the supply after giving seven clear days show cause notice and opportunity to submit his representation. No disconnection shall be made without notice and without considering the representation, if any.