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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(v) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(v)three teachers of the Vishwa Vidyalaya to be elected from amongst themselves in the manner prescribed by Statutes;