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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(1)The Academic Council shall be incharge of the academic affairs of the Vishwa Vidyalaya and shall consist of the following members, namely :-
(i)the Vice-Chancellor;
(ii)the Director of Research Seivices;
(iii)the Director of Extension Services;
(iv)Deans of Faculties;
(v)three teachers of the Vishwa Vidyalaya to be elected from amongst themselves in the manner prescribed by Statutes;
(vi)two persons, not being employees of the Vishwa Vidyalaya co-opted by the Academic Council for their special knowledge in subjects recognised by the Vishwa Vidyalaya.