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Himachal Pradesh High Court

Shyam Lal Verma vs . State Of H.P. & Anr. on 10 October, 2022

Bench: Sabina, Sushil Kukreja

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Shyam Lal Verma vs. State of H.P. & Anr.

CWP No. 3007 of 2022 10.10.2022 Present: Ms. Rajni Kumari, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.

Admit.

( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:15 :::CIS