Himachal Pradesh High Court
Shyam Lal Verma vs . State Of H.P. & Anr. on 10 October, 2022
Bench: Sabina, Sushil Kukreja
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Shyam Lal Verma vs. State of H.P. & Anr.
CWP No. 3007 of 2022 10.10.2022 Present: Ms. Rajni Kumari, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:15 :::CIS