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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

(7)It shall be the responsibility of the importer,-
(a)to bring the consignments to the concerned Plant Quarantine and Fumigation Station, or to places of inspection, fumigation or treatment as directed by the Plant Protection Adviser or the officer duly authorised by him;
(b)to open, repack and load into or unload from the fumigation chamber and seal the consignments; and
(c)to remove them after inspection and treatment, according to the directions issued by the Plant Protection Adviser or an officer duly authorised by him.