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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7)(c) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

(c)to remove them after inspection and treatment, according to the directions issued by the Plant Protection Adviser or an officer duly authorised by him.