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Union of India - Section

Section 32 in The Indian Institutes of Information Technology Act, 2014

32. Appointments.

- All appointments of the staff of every Institute, except that of the Director, shall be made in accordance with the procedure laid down in the Statutes, by-
(a)the Board, if the appointment is made on the academic staff in the post of [Assistant Professor or above] [Substituted by Act No. 25 of 2017.] if the appointment is made on the non-academic staff in every cadre the maximum of the pay scale for which exceeds prevalent grade pay scale for Group A Officers;
(b)the Director, in any other case.