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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(a) in The Indian Institutes of Information Technology Act, 2014

(a)the Board, if the appointment is made on the academic staff in the post of [Assistant Professor or above] [Substituted by Act No. 25 of 2017.] if the appointment is made on the non-academic staff in every cadre the maximum of the pay scale for which exceeds prevalent grade pay scale for Group A Officers;