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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(3)(ii) in Bihar Secretariat Service Rules, 2010

(ii)Section Officer grade- (a) The Officer appointed through limited competitive examination shall be ranked inter-se in the order of merit in which they are placed at the competitive examination on the result of which they are appointed, the appointee of an earlier examination being ranked senior to those of a later examination.