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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(3) in Bihar Secretariat Service Rules, 2010

(3)The seniority of persons appointed to any grade after the appointed day shall be regulated in the following manner-
(i)Assistant grade- (a) The direct recruit shall be ranked inter-se only in order of merit in which they are placed in the merit list of Bihar Staff Selection Commission. The direct recruit shall be ranked junior to the persons appointed through promotion against vacancies in a particular year.
(b)The inter-se seniority of persons appointed by promotion shall be determined according to their date of promotion.
(ii)Section Officer grade- (a) The Officer appointed through limited competitive examination shall be ranked inter-se in the order of merit in which they are placed at the competitive examination on the result of which they are appointed, the appointee of an earlier examination being ranked senior to those of a later examination.
(b)The inter-se seniority of the officer appointed by promotion after the appointed day shall be regulated by such order in which they are so appointed and shall be determined according to their seniority in the Assistant grade.
(c)The officers appointed through limited competitive examination shall rank senior to the officers appointed by promotion against vacancies in a particular year.
(iii)Under Secretary / Deputy Secretary etc- The inter-se seniority of officers promoted to this grade after the appointed day shall be regulated by such order under which they are so promoted.