Section 18(3) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

[Cites 0, Cited by 0] [Section 18] [Entire Act]

(3)On receipt of payment from the consumer the Licensee shall complete the work within the following time periods.

(a) Shifting of meter/service wire	15 days
(b) Shifting of pole, LT or HT Line	60 days
(c) Shifting of underground Cable	45 days
(d) Shifting of Distribution Transformer alongwith thestructure	90 days

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