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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(i) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(i)a practitioner who has been awarded a degree or diploma, as the case may be, in Naturopathy and Yogic science as per sub-section (1) and (2) of section 20 of the Act, may apply for registration to the competent authority in Form I along with documentary evidence of the professional qualification obtained;