Section 9(1) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
(1)Procedure for applying for Class "A" registration in respect of institutionally qualified practitioners as per sub-sections (1) and (2) of the section 20 of the Act, is as follows :-(i)a practitioner who has been awarded a degree or diploma, as the case may be, in Naturopathy and Yogic science as per sub-section (1) and (2) of section 20 of the Act, may apply for registration to the competent authority in Form I along with documentary evidence of the professional qualification obtained;(ii)the Council may grant registration to the applicant subject to -(a)the verification of the professional qualification obtained by the applicant from the University concerned;(b)being satisfied about the professional expertise, the maintenance of ethical standards and professional conduct of the applicant which may be verified by the Council on payment of the prescribed fees.
