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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(1) in The First Statutes of Indian Institute of Technology Goa, 2017

(1)There shall be the following categories of employees of the Institute –
(a)Permanent Employees
(b)Temporary Employees
(c)Employees on Contract
The terms and conditions of service for each of the above categories shall be as provided in the Schedule B.