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State of Goa - Section

Section 19 in The First Statutes of Indian Institute of Technology Goa, 2017

19. Terms and Conditions of Service of the Employees and Determining their Seniority.

(1)There shall be the following categories of employees of the Institute –
(a)Permanent Employees
(b)Temporary Employees
(c)Employees on Contract
The terms and conditions of service for each of the above categories shall be as provided in the Schedule B.
(2)For determining the inter-se seniority of employees of different categories for specific purposes such as for the membership of authorities and bodies, residential accommodation etc, the Board may approve the norms and guidelines from time to time.
(3)The employees shall be governed by the Conduct Rules as detailed in the Schedule C.