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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(5) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(5)The owners shall ensure that the mahout carries with him the copy of elephant data book, certified copies of Insurance Certificate, Micro-chip Certificate and Ownership Certificate during the festival celebrations.