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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in Rajasthan Para-medical Council Act, 2008

(1)The Council may, with the prior approval of the State Government, prescribe the scale of fees payable in respect of all matters and provided for in this Act or the rules and regulations made thereunder and provide the mode of their payment.