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[Cites 0, Cited by 1] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(4) in Andhra Pradesh Panchayat Raj Act, 1994

(4)The District Panchayat Officers, the Divisional Panchayat Officers and the Extension Officers (Panchayats) shall exercise such powers and perform such functions as may be prescribed, or as may be delegated to them under this Act.