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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(1)(f) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(f)two Deans of the faculties of the Cluster University concerned nominated by the Chancellor by rotation;