Section 23(1) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
(1)The Governing Body of the University shall consist of the following, namely:-(a)the Chancellor;(b)the Vice-Chancellor;(c)the Administrative Secretaries of Finance and Education Departments of the State Government;(d)the Director of the Higher Education, Himachal Pradesh;(e)the Principals of all the constituent colleges of the Cluster University;(f)two Deans of the faculties of the Cluster University concerned nominated by the Chancellor by rotation;(g)two Principals of the autonomous or affiliated colleges to be nominated by the Chancellor in consultation with the Vice-Chancellor;(h)two nominees of the Chancellor;(i)two persons, to be nominated by the Government;(j)two representatives of the Himachal Pradesh Legislative Assembly from amongst its members to be elected in the manner as the Speaker of the said Assembly may direct; and(k)the Registrar shall be ex-officio Member Secretary.
