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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(1)The merit list referred to in rule 13 after its approval by the Chairman, shall be published in the notice board of the Tribunal.