Section 14 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
14. Publication of the merit list.
(1)The merit list referred to in rule 13 after its approval by the Chairman, shall be published in the notice board of the Tribunal.(2)Appointment to the posts in the service shall be made from the respective approved list in the order in which the names appear.(3)Inclusion of names of candidates in this list shall not confer any right to appointment.
