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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(XII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XII)The Answer Sheet shall be issued to the candidates 10 minutes before the distribution of Question Booklets and the Invigilating staff shall make repeated announcement in the Test Centre that the candidates should ensure that they have filled all the particulars viz, Name, Roll No. etc. on the Answer Sheets correctly.