Madhya Pradesh High Court
Indu Prakash Mishra vs Central Bureau Of Investigation on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2328-2018 (INDU PRAKASH MISHRA Vs CENTRAL BUREAU OF INVESTIGATION) 3 Jabalpur, Dated : 27-03-2018 Parties through their counsel. As prayed by learned counsel for the appellant list on 03/04/2018.
sh (RAJEEV KUMAR DUBEY) e JUDGE ad Digitally signed by ANURAG SONI Date: 2018.03.27 16:48:45 +05'30' Pr a hy as ad M of rt ou C h ig H