Madhya Pradesh High Court
Indu Prakash Mishra vs Central Bureau Of Investigation on 26 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2328-2018 (INDU PRAKASH MISHRA Vs CENTRAL BUREAU OF INVESTIGATION) 2 Jabalpur, Dated : 26-03-2018 Parties through their counsel. Learned counsel for the appellant seeks time to argue the matter. Prayer is allowed. List the matter in the next week.
e sh (RAJEEV KUMAR DUBEY) ad JUDGE Digitally signed by RANJEET Pr a AHIRWAL Date: 2018.03.26 16:37:33 +05'30' hy (ra) ad M of rt ou C h ig H