Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(1) in Uttar Pradesh Muslim Waqfs Act, 1960 (1)The Board may, whenever it considers necessary, establish in any local area a sub-committee for the supervision of any wsqf, or waqfs generally in that area.
