Section 27 in Uttar Pradesh Muslim Waqfs Act, 1960
27. Sub-Committees.
(1)The Board may, whenever it considers necessary, establish in any local area a sub-committee for the supervision of any wsqf, or waqfs generally in that area.(2)The constitution, functions and duties of the sub-committee shall be such [as may from time to time be determined] [Inserted by section 9(2) of U. P. Act No. 28 of 1971.] by the Board.
