Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Mizoram - Subsection Section 6(1) in Lai Autonomous District (Village Councils) Act, 2007 (1)Every Village Council unless sooner dissolved, shall continue for three years from the date of its first· meeting appointed by the Executive Committee.
