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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

(2)Confirmation in the grade to which initially recruited
(i)As at present, the appointee should satisfactorily complete the probation.
(ii)The case will be placed before DPC (for confirmation)
(iii)A specific order of confirmation will be issued when the case is cleared from all angles.