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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(3)(d) in Rajasthan Transparency in Public Procurement Rules, 2013

(d)they have a relationship with each other, directly or through common third parties, that puts them in a position to have access to information about or influence on the bid of another;