Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(16) in Orissa Pani Panchayat Rules, 2003

(16)The names, of the finally published valid candidates for the office of the President, Secretary and the Treasurer shall be legibly written on the ballot paper in Oriya in the following format :
Sl.No. Name of the candidate with name of father orhusband Symbol
A. President1.2.    
B. Secretary1.2.    
C. Treasurer1.2.