Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 166 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

166. Discharge Certificate.

- A person ceasing to be a member of the Force shall surrender to his immediate superior, his certificate of appointment and thereafter he shall be issued a Discharge Certificate as specified in Schedule-VIII.Form No. 1(See Rule 125)Consolidated indent for arms for service for the quarter ending
FPF Unit Category of arms
  (1)Rifle 7.62 mm SLR/303
  (2) Rifle AK-47
  (3) Revolver
  (4) Pistol
  (5) Pistol signal
*Delete the unnecessary items
Brief description (where necessary) of thecategory of the corn- position of FPF for which arms are required Number of men to be provided with arms Authorized scale (quote the relevant scale asmentioned in sub-rule (2) of Rule 123) Arms to which entitled on the basis of the scalementioned in Col. 3 Actual holding Difference between Col. 4 & 5 Present demand Remarks Consignment instruction
1 2 3 4 5 6 7 8 9
                 
Form No. 2(See Rule 125)Consolidated indent for service ammunition for the quarter ending
FPF Unit Category of arms
  (1)Rifle 7.62 mm SLR/303
  (2) Rifle AK-47
  (3) Revolver
  (4) Pistol
  (5) Pistol signal
* Delete the unnecessary items
Brief description (where necessary) of thecategory of the corn- position of FPF for which arms are required Number arms on charge Authorized scale (quote the relevant scale asmentioned in sub-rule (2) of Rule 123) Arms to which entitled on the basis of the scalementioned in Col. 3 Actual holding Difference between Col. 4 & 5 Present demand Remarks Consignment instruction
1 2 3 4 5 6 7 8 9
                 
Form No. 3(See Rule 125)Consolidated indent for service ammunition for the quarter ending
FPF Unit Category of arms
  (1)Rifle 7.62 mm SLR/303
  (2) Rifle AK-47
  (3) Revolver
  (4) Pistol
  (5) Pistol signal
* Delete the unnecessary items
Brief description (where necessary) of thecategory of the corn- position of FPF for which arms are required Number arms on charge Authorized scale (quote the relevant scale asmentioned in sub-rule (2) of Rule 123) Arms to which entitled on the basis of the scalementioned in Col. 3 Actual holding Difference between Col. 4 & 5 Present demand Remarks Consignment instruction
1 2 3 4 5 6 7 8 9
                 
Form No. 4(See Rule 129)Arms Distribution Register Part IThe following shall be entered in this register, separate pages being allotted to each :—J&K FPF DepartmentGamma Units
(1)Rifles 7.62 mm SLR/303 and AK-47
(2)Bolts
(3)Bayonet ratt
(4)Scabbards Bayonets patt.
(5)Pull throughs
(6)Oil BottlesName of Article.................SanctionedNo................
Date of receipt expenditure Nature of receipt or expenditure Allocation Total in Gamma Unit Remarks (including explanation of any variationfrom sanctioned number)
To be sub divided according to the number of FPFGuards etc. (including the lines) where arms are held 1 2 3 4 5 67 8 9 10 11 12 13 14 15 16 17 18 19 20
1 2 3 4 5
         
Note:—In column 3 the allocation of each description of articles in lines and in each standing guard.FPF unit and post shall be shown separately in sub-column.Arms Distribution Register Part IIRegister showing the distribution of Government Revolvers in the possession of the FPF in the Gamma Unit.
Serial No. Number, make and description of Revolver When received and date Name, No. and rank of the officer to whom it isissued Authority and date of issue Date on which the Revolver is returned to thearmoury and reference to the Serial No. of the entry regardingits reissue Remarks
1 2 3 4 5 6 7
             
Form No. 5(See Rule 129)Gamma UnitSerial No.Weapon History SheetClass of the Weapon
Mark of weapons Factory Date of receipt Inspection by C.C.M.A. Date of condemnation Date of exchange i.e. of receipt of new weapon(see note) Arsenal repair Local repair Remarks
Body Bolt Date Remarks        
                 
Note:—All particulars of old weapons to be cancelled and a line drawn beneath particulars of new weapons to be entered below.Form No. 6(See Rule 130)J&K FPFGamma UnitNominal roll of Men mobilized at the Headquarters of the above Gamma Unit whom M. L. E Rifles are issued.
1 2 3 4 5 6 7 8 9 10
Serial No. Code No. Name Rank and grade The Arsenal and the Gamma Unit, Serial No of therifle Arsenal No. of the rifle bolt Bandolier if issued Signature or thumb impression of the man to whomissued Signature of Head FPF Guard on return Remarks
                   
Form No. 7(See Rule 134)Expense Stock Ammunition RegisterAccount of *_____________Enter here Ball, Buckshot or Blank Ammunition and Empty cases
1 2 3 4         5 6
Date Detail * Ammunition Empty cases Signature Remarks
A B C A B C
                   
Note 1:—A-Receipt : B-Issues : C-Balance.Note 2:—A vernacular register of 100 pages, divided into separateparts for (1) Ball (2) Buckshot (3) Blank.*Enter here Ball, Buckshot or Blank.Form No. 8(See Rule 136)Magazine Ammunition RegisterAccount of_____________Ammunition
1 2 3 4 5 6 7
Date Detail A B C Signature Remarks
             
Note 1:—A-Receipt : B-Issues : C-Balance.Note 2:—A register of 100 pages, divided into separate parts for Ball,Buckshot and Blank ammunition.Form No. 9[See Rule 140 (6)]Stock Book of Component PartsTo be divided into separate parts corresponding to tables 7, 8, 9 and 11 of equipment tables.
1 2 3 4 5 6
Item Number Description of part Authorized stock Number issued to armourer Date of issues Reference to last statement or authority on whichissue was made
           
Note I:—Columns 1 to 3 will correspond with equipment tables.Note II:—Sufficient space should be left between each item in columns 1 to 3 to permit of several entries being made in columns 4 to 6.