Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 166(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)Oil BottlesName of Article.................SanctionedNo................
Date of receipt expenditure Nature of receipt or expenditure Allocation Total in Gamma Unit Remarks (including explanation of any variationfrom sanctioned number)
To be sub divided according to the number of FPFGuards etc. (including the lines) where arms are held 1 2 3 4 5 67 8 9 10 11 12 13 14 15 16 17 18 19 20
1 2 3 4 5
         
Note:—In column 3 the allocation of each description of articles in lines and in each standing guard.FPF unit and post shall be shown separately in sub-column.Arms Distribution Register Part IIRegister showing the distribution of Government Revolvers in the possession of the FPF in the Gamma Unit.
Serial No. Number, make and description of Revolver When received and date Name, No. and rank of the officer to whom it isissued Authority and date of issue Date on which the Revolver is returned to thearmoury and reference to the Serial No. of the entry regardingits reissue Remarks
1 2 3 4 5 6 7
             
Form No. 5(See Rule 129)Gamma UnitSerial No.Weapon History SheetClass of the Weapon
Mark of weapons Factory Date of receipt Inspection by C.C.M.A. Date of condemnation Date of exchange i.e. of receipt of new weapon(see note) Arsenal repair Local repair Remarks
Body Bolt Date Remarks        
                 
Note:—All particulars of old weapons to be cancelled and a line drawn beneath particulars of new weapons to be entered below.Form No. 6(See Rule 130)J&K FPFGamma UnitNominal roll of Men mobilized at the Headquarters of the above Gamma Unit whom M. L. E Rifles are issued.
1 2 3 4 5 6 7 8 9 10
Serial No. Code No. Name Rank and grade The Arsenal and the Gamma Unit, Serial No of therifle Arsenal No. of the rifle bolt Bandolier if issued Signature or thumb impression of the man to whomissued Signature of Head FPF Guard on return Remarks
                   
Form No. 7(See Rule 134)Expense Stock Ammunition RegisterAccount of *_____________Enter here Ball, Buckshot or Blank Ammunition and Empty cases
1 2 3 4         5 6
Date Detail * Ammunition Empty cases Signature Remarks
A B C A B C
                   
Note 1:—A-Receipt : B-Issues : C-Balance.Note 2:—A vernacular register of 100 pages, divided into separateparts for (1) Ball (2) Buckshot (3) Blank.*Enter here Ball, Buckshot or Blank.Form No. 8(See Rule 136)Magazine Ammunition RegisterAccount of_____________Ammunition
1 2 3 4 5 6 7
Date Detail A B C Signature Remarks
             
Note 1:—A-Receipt : B-Issues : C-Balance.Note 2:—A register of 100 pages, divided into separate parts for Ball,Buckshot and Blank ammunition.Form No. 9[See Rule 140 (6)]Stock Book of Component PartsTo be divided into separate parts corresponding to tables 7, 8, 9 and 11 of equipment tables.
1 2 3 4 5 6
Item Number Description of part Authorized stock Number issued to armourer Date of issues Reference to last statement or authority on whichissue was made
           
Note I:—Columns 1 to 3 will correspond with equipment tables.Note II:—Sufficient space should be left between each item in columns 1 to 3 to permit of several entries being made in columns 4 to 6.