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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(5)(c) in The First Statutes of Indian Institute of Technology Goa, 2017

(c)Associate Professor Assistant Professor, and equivalent positions:
(i)Chairman – Director
(ii)Members - Three from the Panel of Experts approved by the Board.
(iii)Member – Head of the Department concerned if the post for which selection is being made is lower in status than that held by the Head of the Department.