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State of Assam - Section

Section 27 in The Assam Agricultural University Act, 1968

27. The Director of Post-Graduate Studies.

(1)The Director of Post-Graduate Studies shall be a whole-time officer of the University and shall be appointed by the Vice-Chancellor subject to the approval of the Board.
(2)The Director of the Post-Graduate Studies shall have the following duties, namely:
(a)to co-ordinate of Post-Graduate Studies in all Colleges, departments and sections of the University ;
(b)to effect general co-ordination of Post-Graduate thesis, research programmes with the on-going programme of the University's Agricultural Research Services, through the Director of Agricultural Research ;
(c)to supervise maintenance of records pertaining to Post-Graduate courses, instructions and studies.