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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(2)(b) in The Assam Agricultural University Act, 1968

(b)to effect general co-ordination of Post-Graduate thesis, research programmes with the on-going programme of the University's Agricultural Research Services, through the Director of Agricultural Research ;