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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(7) in Manonmaniam Sundaranar University Act, 1990

(7)All colleges within the University area which, immediately before the notified date, continue to be recognised by the Madurai-Kamaraj University as oriental colleges providing courses of study for admission to the examinations of that University, for titles and diplomas, shall be deemed to be colleges approved by the Manonmaniam Sundaranar University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.