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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(2)The Nigam may, with the approval of the State Government, revise or modify the statement and estimate referred to in sub-section (1).