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State of Madhya Pradesh - Section

Section 25 in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

25. Submission of programme of activities and financial estimate.

(1)The Nigam shall, in respect of every financial year submit to the State Government for approval by the 31st December of the preceding financial year, a statement of programme of its activities together with annual financial statement showing therein in detail the estimated receipt and expenditure of the Board for that financial year.
(2)The Nigam may, with the approval of the State Government, revise or modify the statement and estimate referred to in sub-section (1).