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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)If the amount of subsidy is more than Rs 5 Crore, the payment of subsidy shall be done on monthly basis. If the subsidy amount is less than Rs 5 Crore but more than Rs 1 Crore, the payment of subsidy may be done on quarterly basis while annual payment of subsidy shall be done if the amount is less than Rs 1 Crore.