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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Forest Rest House Occupation Rules, 1983

(2)Rent shall be charged for occupation of all other Forest Rest Houses at the rate of Rs. 7. (Seven) per day or fraction thereof exceeding three hours and at the rate of Rs. 3 (three) for a period of occupation of less than three hours' duration.