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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(13) in The Bangalore Metro Railway (General) Rules, 2011

(13)In case of low visibility, the Automatic Train Operation mode shall be suspended and the train operator while driving in the Coded Manual mode or Cut out mode or Restricted Manual mode shall not proceed unless authorised specifically by the Traffic Controller, in which case he shall proceed very cautiously and be prepared to stop short of any obstruction and when the visibility is restored to normal, he shall advise the Traffic Controller and proceed as per instructions given by him.