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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(d) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(d)The Question Booklets are to be distributed in vertical rows, five minutes before commencement of the examination to all the allotted Roll Nos. whether a candidate has reported in the Test Centre or not ;